Section 7(2)(c) in The M.P. Compulsory Registration of Marriages Rules, 2008

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State of Madhya Pradesh - Subsection

Section 7(2)(c) in The M.P. Compulsory Registration of Marriages Rules, 2008

(c)the identity of the parties or the witnesses or the persons testifying the identity of the parties and the solemnization of the marriage is not established beyond reasonable doubt; or

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State of Madhya Pradesh - Subsection

Section 7(2)(c) in The M.P. Compulsory Registration of Marriages Rules, 2008