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Bombay High Court

M/S Asahi Infrastructure And Project ... vs Central Board Of Trustees, New Delhi And ... on 30 April, 2019

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2436 OF 2019

 M/s Asahi Infrastructure And Project Ltd. Akola    ....Petitioner
 Through Managing Director Laxminarayan J.
 Rathi
             V/S
 Central Board Of Trustees, New Delhi And        ....Respondent

Others Ramaswamy Sundaram For Petitioner Copy Served To Smt. Meghna Munshi, Standing Counse For R. No.1 To 3. Hitesh N. Verma For/r-2 & 3 For Respondent CORAM : A.S. CHANDURKAR, J DATE : 30th April, 2019 P.C. :

BY CONSENT. S.O. AFTER VACATION.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 20:06:32 :::