Bombay High Court
M/S Asahi Infrastructure And Project ... vs Central Board Of Trustees, New Delhi And ... on 30 April, 2019
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2436 OF 2019
M/s Asahi Infrastructure And Project Ltd. Akola ....Petitioner
Through Managing Director Laxminarayan J.
Rathi
V/S
Central Board Of Trustees, New Delhi And ....Respondent
Others Ramaswamy Sundaram For Petitioner Copy Served To Smt. Meghna Munshi, Standing Counse For R. No.1 To 3. Hitesh N. Verma For/r-2 & 3 For Respondent CORAM : A.S. CHANDURKAR, J DATE : 30th April, 2019 P.C. :
BY CONSENT. S.O. AFTER VACATION.
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