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[Cites 0, Cited by 0] [Section 120(6)] [Section 120] [Entire Act]

State of Tamilnadu - Subsection

Section 120(6)(c) in Tamil Nadu Panchayats (Elections) Rules, 1995

(c)whether in his opinion, such account has been lodged within the time and the manner required by these rules and orders issued thereunder.