Calcutta High Court (Appellete Side)
Ashoke Dey vs Ashoke Kanti Dey Roy & Ors on 13 July, 2021
Author: Arindam Sinha
Bench: Arindam Sinha
1 26 13.07.2021
FMA 1297 of 2011 AN Ct. No. 04 FMAT 3153 of 2002 Ashoke Dey vs. Ashoke Kanti Dey Roy & ors. The first miscellaneous appeal tender is of year 2002. It has been reported in order and listed to be moved for admission. None appears on behalf of appellant inspite of printed list published.
List under heading for dismissal on 19 th July, 2021.
(Arindam Sinha, J.) (Biswajit Basu, J.)