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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(2) in Rajasthan Habitual Offenders Rules, 1955

(2)All changes in these registers shall be intimated by the [Corrective Settlements] [Added by ibid] Manager to the Superintendent of Police and to the Officer-in-charge of the Police Station or out-post having jurisdiction.