Supreme Court - Daily Orders
M. V. Soundararajan vs The State Of Andhra Pradesh on 6 March, 2018
Bench: Arun Mishra, Mohan M. Shantanagoudar
ITEM NO.1001 COURT NO.8 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No(s). 2714/2018
M. V. SOUNDARARAJAN Petitioner(s)
VERSUS
THE STATE OF ANDHRA PRADESH & ORS. Respondent(s)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
26510/2018)
Date : 06-03-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
[IN CHAMBER]
For Petitioner(s) Mr. V. Ramasubramanian, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file Review petition is granted. The Review Petitions are dismissed in terms of Signed Order.
(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER (Signed Order is placed on the file) Signature Not Verified Digitally signed by NEELAM GULATI Date: 2018.03.07 16:17:11 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION(C) No. OF 2018 (Diary NO. 2714/2018) in SPECIAL LEAVE PETITION (C ) Nos. 2015-2016 OF 2015 M. V. SOUNDARARAJAN Petitioner(s) VERSUS THE STATE OF ANDHRA PRADESH & ORS. Respondent(s) O R D E R Permission to file Review petition is granted.
We have carefully gone through the Review Petitions and the connected papers. We find no merit in the Review Petitions and the same are accordingly dismissed.
…….…..............J (ARUN MISHRA) …….. …..............J (MOHAN M. SHANTANAGOUDAR) NEW DELHI MARCH 06, 2018