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Allahabad High Court

Commissioner Of Income Tax, Ghaziabad vs Babbar Charitable Trust A-5, New Gandhi ... on 2 February, 2017

Bench: Bharati Sapru, Vinod Kumar Misra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 
Case :- INCOME TAX APPEAL No. - 208 of 2011
 
Appellant :- Commissioner Of Income Tax, Ghaziabad
 
Respondent :- Babbar Charitable Trust A-5, New Gandhi Nagar Ghaziabad
 
Counsel for Appellant :- Dhananjay Awasthi
 
Counsel for Respondent :- R.R. Agrawal,S. Agarwal
 
Hon'ble Bharati Sapru,J.
 

Hon'ble Vinod Kumar Misra,J.

Admit. List for final hearing in normal course showing the name of Sri Subham Agarwal learned standing counsel for the appellant. 

Order Date :- 2.2.2017 rk