Allahabad High Court
Commissioner Of Income Tax, Ghaziabad vs Babbar Charitable Trust A-5, New Gandhi ... on 2 February, 2017
Bench: Bharati Sapru, Vinod Kumar Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- INCOME TAX APPEAL No. - 208 of 2011 Appellant :- Commissioner Of Income Tax, Ghaziabad Respondent :- Babbar Charitable Trust A-5, New Gandhi Nagar Ghaziabad Counsel for Appellant :- Dhananjay Awasthi Counsel for Respondent :- R.R. Agrawal,S. Agarwal Hon'ble Bharati Sapru,J.
Hon'ble Vinod Kumar Misra,J.
Admit. List for final hearing in normal course showing the name of Sri Subham Agarwal learned standing counsel for the appellant.
Order Date :- 2.2.2017 rk