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[Cites 0, Cited by 2] [Section 29(6)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(6)(b) in The Trade Marks Act, 1999

(b)offers or exposes goods for sale, puts them on the market, or stocks them for those purposes under the registered trade mark, or offers or supplies services under the registered trade mark;