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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(3)(e) in Tamil Nadu Debt Relief Act, 1980

(e)"family" in relation to a person, means the individual, the wife or husband, as the case may be, of such individual and their unmarried minor children.