Karnataka High Court
The Branch Manager vs Smt. Sumitra W/O Channabasappa ... on 26 March, 2018
Author: Krishna S Dixit
Bench: Krishna S. Dixit
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 26TH DAY OF MARCH, 2018
BEFORE
THE HON'BLE MR. JUSTICE KRISHNA S. DIXIT
MISCELLANEOUS FIRST APPEAL NO. 101650 OF 2017 (MVC)
BETWEEN:
THE BRANCH MANAGER,
THE ORIENTAL INSURANCE CO. LTD.,
MERCHANTS BANK BUILDING,
S.R.CIRCLE, BAILHONGAL
REPRESENTED THROUGH ITS
REGIONAL OFFICE
SUMANGALA COMPLEX, 2ND FLOOR,
STATION ROAD, HUBBALLI
REP. BY ITS DEPUTY MANAGER.
...APPELLANT
(By Sri./Smt : N.R.KUPPELUR, Adv.)
AND:
1. SMT. SUMITRA W/O CHANNABASAPPA TURAMARI
AGE: 39 YEARS, OCC: TAILORING/AGRICULTURE
R/O: HUNASHIKATTI GALLI,
BAILHONGAL, DIST: BELAGAVI.
2. SRI. MALLAPPA S/O BASAVANNEPPA KADI
AGE: 59 YEARS, OCC: BUSINESS
R/O: NABAPUR, KHANAGAON
TQ: GOKAK, DIST: BELAGAVI.
(OWNER OF THE MAXI CAB NO.KA-24/5836)
...RESPONDENTS
*****
2
This Miscellaneous First Appeal filed Under Section 173(1) of the Motor
Vehicles Act 1988, against the Judgment and Award dated 15.07.2016 passed in
MVC No.1007/2014 on the file of the Senior Civil Judge and Additional
MACT, Bailhongal.
This appeal coming on for orders this day, the Hon'ble Court passed the
following;
ORDER
Two weeks' time is granted for compliance, failing which the appeal stands dismissed without reference to the Bench.
SD/-
JUDGE //COPY// As per the endorsement made in the order sheet dated 21.07.2018, the Advocate for appellant has not complied with the office objections. Hence, this MFA No. 101650 of 2017 stands dismissed as per the Court order dated 26.03.2018.
BY ORDER OF THE COURT Sd/-
ASSISTANT REGISTRAR.
R By: svb C By: svb T By: nd