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State of Meghalaya - Section

Section 21 in Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007

21. Demonstrations and Strikes.

- The Syiem, the Deputy Syiem, the Basan, the Myntri, the Lyngdoh, the Syiem Raid, Lyngdoh Raid, Longsan or Rangbah Shnong shall not participate in any demonstration or resort to any form of strike in connection with any matter pertaining to his condition of service.