Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(2) in Haryana District Mineral Foundation Trust Rules, 2016

(2)Activities meant to be taken up under the "polluter pays principle" shall not be taken up under the District Mineral Foundation.