Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Goa - Subsection Section 5(12) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975 (12)to hold any property, interest or right referred to in sub-clause (11) above, and to manage and deal with the same;
