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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(4) in Gujarat Wild Animals and Wild Birds Protection Act, 1963

(4)An appeal under this section shall be filed within thirty days from the date of the communication of the order appealed against:Provided that, the appellate authority may admit any appeal preferred after the expiry of the said period if the appellant satisfies it that he had sufficient cause for not preferring the appeal within time.