Delhi High Court - Orders
Nvs Retired Employees Association vs Union Of India & Ors on 29 January, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~60 & 61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 736/2024 & CM APPL. 5526/2025
NVS RETIRED EMPLOYEES ASSOCIATION .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(C) 8390/2024 & CM APPL. 34534/2024
K.B.V.D.P SARMA AND ORS .....Petitioners
versus
UNION OF INDIA AND ORS .....Respondents
Appearances: Mr. Vinod Sharma and Mr. gaurav Kumar, Advocates
for petitioner in Item No.61.
Mr. Syed Abdul Haseeb, CGSC with Mr. J.K Tripathi,
GP in Item No.61.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 29.01.2025 The matters could not be taken up for hearing due to paucity of time.
List on 05.05.2025.
(BY ORDER) COURT MASTER JANUARY 29, 2025/pv This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/02/2025 at 01:59:51