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Delhi High Court - Orders

Nvs Retired Employees Association vs Union Of India & Ors on 29 January, 2025

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~60 & 61
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +    W.P.(C) 736/2024 & CM APPL. 5526/2025
                                               NVS RETIRED EMPLOYEES ASSOCIATION     .....Petitioner

                                                                                         versus

                                                      UNION OF INDIA & ORS.                                                  .....Respondents

                                          +           W.P.(C) 8390/2024 & CM APPL. 34534/2024
                                                      K.B.V.D.P SARMA AND ORS                                                  .....Petitioners

                                                                                         versus

                                                      UNION OF INDIA AND ORS                                                 .....Respondents

                                          Appearances:                       Mr. Vinod Sharma and Mr. gaurav Kumar, Advocates
                                                                             for petitioner in Item No.61.
                                                                             Mr. Syed Abdul Haseeb, CGSC with Mr. J.K Tripathi,
                                                                             GP in Item No.61.
                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                            ORDER

% 29.01.2025 The matters could not be taken up for hearing due to paucity of time.

List on 05.05.2025.

(BY ORDER) COURT MASTER JANUARY 29, 2025/pv This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/02/2025 at 01:59:51