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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(9) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(9)The landed price of limestone shall be taken based on procurement price of limestone for the generating station, inclusive of royalty, taxes and duties as applicable and transportation cost.