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Allahabad High Court

Smt. Munni Devi & Others vs Ixth Addl. Distt. & Sessions Judge & ... on 30 July, 2010

Author: Saniav Misra

Bench: Saniav Misra

Court No. - 28

Case :- WRIT -- C No. -- 26906 of 1996

Petitioner :- Smt. Munni Devi 8: Others

Respondent :- Ixth Addl. Distt. 8: Sessions Judge 8: Others
Petitioner Counsel :- A.K. Roy

Respondent Counsel :- C.S.C.,NaVin Sinha,Vipin Sinha

Hon'ble Saniav Misra.J.

Learned counsel for the petitioners prays for and is granted two weeks and no more time to file rejoinder affidavit. Order Date :- 30.7.2010 pks