Allahabad High Court
Smt. Munni Devi & Others vs Ixth Addl. Distt. & Sessions Judge & ... on 30 July, 2010
Author: Saniav Misra
Bench: Saniav Misra
Court No. - 28 Case :- WRIT -- C No. -- 26906 of 1996 Petitioner :- Smt. Munni Devi 8: Others Respondent :- Ixth Addl. Distt. 8: Sessions Judge 8: Others Petitioner Counsel :- A.K. Roy Respondent Counsel :- C.S.C.,NaVin Sinha,Vipin Sinha Hon'ble Saniav Misra.J.
Learned counsel for the petitioners prays for and is granted two weeks and no more time to file rejoinder affidavit. Order Date :- 30.7.2010 pks