Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in Flight and Maritime Connectivity Rules, 2018

(1)The designated authority, shall have the right to monitor or intercept the telegraph message passing through the IFMC network.