Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Tripura - Subsection Section 115(b) in The Tripura Co-operative Societies Act, 1974 (b)any other co-operative bank permitted by the Registrar under Section 144 to function as a co-operative land development bank.
