Rajasthan High Court - Jodhpur
Legal Heirs Of Jayram vs Sant Ramdeendas on 21 May, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 1414/2019
1. Legal Heirs Of Jayram, B/c Gurjar, Resident Of Bhadano Ki
Dhani, Village Jhak, Tehsil Bilara, District Jodhpur.
2. Radha Devi W/o Jay Ram,, Aged About 57 Years, B/c
Gurjar, Resident Of Bhadano Ki Dhani, Village Jhak, Tehsil
Bilara, District Jodhpur
3. Mala Ram S/o Jay Ram,, Aged About 36 Years, B/c Gurjar,
Resident Of Bhadano Ki Dhani, Village Jhak, Tehsil Bilara,
District Jodhpur.
4. Hadmanram S/o Jay Ram,, Aged About 34 Years, B/c
Gurjar, Resident Of Bhadano Ki Dhani, Village Jhak, Tehsil
Bilara, District Jodhpur.
5. Dharma Ram S/o Jay Ram,, Aged About 23 Years, B/c
Gurjar, Resident Of Bhadano Ki Dhani, Village Jhak, Tehsil
Bilara, District Jodhpur.
----Petitioners
Versus
Sant Ramdeendas S/o Ganga Ram, B/c Mali, Resident Of
Bhuriyali Ki Dhani, Tehsil Bhopalgarh, District Jodhpur.
----Respondent
For Petitioner(s) : None present
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 21/05/2019 None present for the petitioner even in second round.
Dismissed in default.
(Dr. PUSHPENDRA SINGH BHATI),J Sanjay (Downloaded on 28/06/2019 at 05:31:10 AM) Powered by TCPDF (www.tcpdf.org)