Orissa High Court
Parle Biscuits Private vs Food Safety Officer on 12 March, 2025
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.4920 of 2025
Parle Biscuits Private ..... Petitioner
Limited Mrs. Pami Rath,
Senior Advocate
-versus-
Food Safety Officer, ..... Opposite Parties
East Coast Railway, Mr. Sidharth Sankar
Khurda Road Mohapatra, Advocate for
SPCGI
Division, Jatni & Ors.
CORAM:
THE HON'BLE DR. JUSTICE S.K. PANIGRAHI
Order ORDER
No. 12.03.2025
02. 1. This matter is taken up through hybrid
arrangement.
2. On the prayer of the learned Senior counsel for the Petitioner, list this matter on 09.04.2025.
3. Interim order passed earlier shall continue till the next date of listing of this matter.
(Dr. S.K. Panigrahi) Judge Gitanjali Signature Not Verified Digitally Signed Signed by: GITANJALI NAYAK Reason: Authentication Location: OHC Date: 17-Mar-2025 18:03:54 Page 1 of 1.