Section 9(1)(b) in The Bihar Maintenance of Public Order Act, 1949

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State of Bihar - Subsection

Section 9(1)(b) in The Bihar Maintenance of Public Order Act, 1949

(b)Join or take part in any public meeting or assembly, unless the convener or organiser of such meeting or assembly has intimated, in writing the hour and place of the meeting or assembly in advance for such period, in such manner and to such authority as may be prescribed by rules made in this behalf by the State Government].

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State of Bihar - Subsection

Section 9(1)(b) in The Bihar Maintenance of Public Order Act, 1949