Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act] State of Manipur - Subsection Section 81(2)(c) in The Manipur Highways Act, 1979 (c)the determination, maintenance and management of parking places for the use of vehicle and animals and the fees, if any, which may be charged for their use ;