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[Cites 0, Cited by 0] [Section 98(4)] [Section 98] [Entire Act]

State of Rajasthan - Subsection

Section 98(4)(a) in Rajasthan Civil Services (Pension) Rules, 1996

(a)Government dues as ascertained and assessed in terms of Rule 101 and recoverable out of the gratuity before payment is authorised.