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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(3) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(3)Every affidavit shall clearly and specifically indicate that the statements are true to the -
(i)knowledge of the deponent; and/or
(ii)information received by the deponent; or
(iii)belief of the deponent.