Karnataka High Court
Jmc Projects (India) Ltd vs The Project Director on 2 September, 2022
Author: Suraj Govindaraj
Bench: Suraj Govindaraj
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CMP No. 410 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 2ND DAY OF SEPTEMBER, 2022
BEFORE
THE HON'BLE MR JUSTICE SURAJ GOVINDARAJ
CIVIL MISC. PETITION NO. 410 OF 2022
BETWEEN:
JMC PROJECTS (INDIA) LTD
A COMPANY INCORPORATED UNDER
THE COMPANIES ACT, 1956
HAVING ITS CORPORATE OFFICE AT
6TH FLOOR, KALPATARU SYNERGY
OPP. GRAND HYATT HOTEL
SANTACURZ (EAST), MUMBAI 400 055
HAVING ITS REGIONAL OFFICES AT:
JMC PROJECTS (INDIA) LTD.,
NO.50, GOLD TOWER
2ND FLOOR, RESIDENCY ROAD
BENGALURU-560 025
REP. BY ITS AUTHORIZED SIGNATORY
MR. EZRA PRAVEEN PEDAPATI
...PETITIONER
(BY SRI. MANJUNATHA.H, ADVOCATE)
AND:
Digitally signed by
POORNIMA THE PROJECT DIRECTOR
SHIVANNA
Location: HIGH PROJECT IMPLEMENTATION UNIT ( PIU)
COURT OF
KARNATAKA KARNATAKA STATE HIGHWAYS
IMPROVEMENT PROJECT, K.R.CIRCLE
BENGALURU-560 001
REP. BY ITS PROJECT DIRECTOR
...RESPONDENT
(BY SRI. BHOJEGOWDA T.KOLLER, AGA)
THIS CMP IS FILED UNDER SECTION 11(6) OF THE
ARBITRATION AND CONCILIATION ACT 1996, PRAYING TO ALLOW
THE ABOVE PETITION AND APPOINT AN ARBITRAL TRIBUNAL UNDER
CLAUSE 20.6 OF PARTICULAR CONDITIONS OF CONTRACT
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CMP No. 410 of 2022
PRODUCED AT ANNEXURE-A DATED 14/09/2015 IN THE MATTER OF
DISPUTE BETWEEN THE PETITIONER AND THE RESPONDENT.
THIS CMP COMING ON FOR ADMISSION THIS DAY, THE
COURT MADE THE FOLLOWING:
ORDER
1. Sri.Bhojegowda T.Koller, learned AGA accepts notice for respondent.
2. Counsel for the petitioner has filed a memo stating that during the pendency of the above matter, a joint memorandum has been entered into between the petitioner and respondent on 18.07.2022 referring the matter to arbitration under the aegis of the Arbitration Centre attached to this Court. Said memo is taken on record.
3. Learned AGA submits that the contents of the memo are true and correct and the matter is under arbitration.
4. Accepting the submission of both the counsel, the above petition stands dismissed as infructuous.
Sd/-
JUDGE ln