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Kerala High Court

Xxxx (Minor) vs Yyyy on 28 April, 2023

Tr.P(Crl.) No.31/2023                             1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                           THE HONOURABLE MR.JUSTICE BASANT BALAJI
                    Friday, the 28th day of April 2023 / 8th Vaisakha, 1945

                                  TR.P(CRL.) NO. 31 OF 2023

                CRIME NO.323/2020 OF Melattur Police Station, Malappuram
           SC 43/2021 OF FAST TRACK SPECIAL COURT, PERINTHALMANNA, MALAPPURAM

   PETITIONER/VICTIM & DE FACTOC COMPLAINANT:


            XXXX

   RESPONDENTS/ACCUSED & COMPLAINANT:

       1. YYYY
       2. ZZZZ
       3. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
          KERALA, PIN - 682031


        This Transfer petition (criminal) coming on for orders upon perusing
   the application and upon hearing the arguments of M/S SAJAN VARGHEESE K.,
   LIJU. M.P, Advocates for the petitioner, the Public Prosecutor for the R3,
   the court passed the following:

                                             ORDER

The learned Public Prosecutor is directed to get a report from the Presiding Officer of the Special Court as to the allegations raised by the petitioner that the Prosecutor is not conducting the case properly.

Post on 22/05/2023.

Sd/- BASANT BALAJI JUDGE 28-04-2023 /True Copy/ Assistant Registrar