Kerala High Court
Xxxx (Minor) vs Yyyy on 28 April, 2023
Tr.P(Crl.) No.31/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
Friday, the 28th day of April 2023 / 8th Vaisakha, 1945
TR.P(CRL.) NO. 31 OF 2023
CRIME NO.323/2020 OF Melattur Police Station, Malappuram
SC 43/2021 OF FAST TRACK SPECIAL COURT, PERINTHALMANNA, MALAPPURAM
PETITIONER/VICTIM & DE FACTOC COMPLAINANT:
XXXX
RESPONDENTS/ACCUSED & COMPLAINANT:
1. YYYY
2. ZZZZ
3. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
This Transfer petition (criminal) coming on for orders upon perusing
the application and upon hearing the arguments of M/S SAJAN VARGHEESE K.,
LIJU. M.P, Advocates for the petitioner, the Public Prosecutor for the R3,
the court passed the following:
ORDER
The learned Public Prosecutor is directed to get a report from the Presiding Officer of the Special Court as to the allegations raised by the petitioner that the Prosecutor is not conducting the case properly.
Post on 22/05/2023.
Sd/- BASANT BALAJI JUDGE 28-04-2023 /True Copy/ Assistant Registrar