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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(63) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(63)"Statutory Charges" comprises taxes, cess, duties, royalties and other charges levied through Acts of the Parliament or State Legislatures or by Indian Government Instrumentality under relevant statutes;