Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 31] [Entire Act] Union of India - Subsection Section 31(2) in The Tea Act, 1953 (2)The Board shall carry out such directions as may be issued to it from time to time by the Central Government for the efficient administration of this Act.
