Section 2(1)(k) in The Goa, Daman and Diu Agricultural Tenancy (Revenue Survey and Record of Rights) Rules, 1967

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(k)"village" means a village as constituted under clause (a) of sub-rule (1) of rule 7.

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