Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 25 in Tamil Nadu Rinderpest Act, 1940 25. Institution of proceedings. - No Magistrate shall take cognizance of any offence under this Act except upon the complaint or report of a Veterinary Surgeon.
