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[Cites 0, Cited by 1] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(12) in The Gujarat Agricultural Produce Markets Act, 1963

(12)such other purposes under this Act as may be prescribed.[Chapter V-A] [Chapter V-A was inserted by Gujarat 17 of 1985, Section 4 (w.r.e.f. 25-01-1985).] The Gujarat State Agricultural Marketing Board