Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 46(2)] [Section 46] [Entire Act] Union of India - Subsection Section 46(2)(g) in The Pharmacy Act, 1948 (g)the particulars to be stated, and the proof of qualifications to be given, in applications for registration under Chapter IV;