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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2) in National Cadet Corps (Girls Division) Rules, 1949

(2)An officer of the Junior Wing of the Girls' Division shall be posted to a junior Wing unit of that Division by the State Government.] [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97][20-A. Notice of Leaving School or College. [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97]