Orissa High Court
Sebak Ch. Khadiratna vs State Of Orissa. .... Opp. Party on 22 July, 2021
Bench: S.K. Mishra, Savitri Ratho
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.114 of 2003
Sebak Ch. Khadiratna .... Petitioner
M/s. D. Panda, R.K. Dash,
D.Pr. Dhal, G.R. Mohanty,
N. Kar & A. Parida, Advs.
-versus-
State of Orissa. .... Opp. Party
Mr. L. Samantaray, AGA.
CORAM:
JUSTICE S.K. MISHRA
JUSTICE SAVITRI RATHO
ORDER
Order No. 22.07.2021 25. 1. This matter is taken up through Video Conferencing.
2. The Petitioner is permitted to implead the Ministry of Environment, Forest and Climate Change, Government of India within a period of fifteen days hence.
3. This matter be listed on 12th August, 2021.
4. As the restrictions due to resurgence of COVID-19 situation are continuing, learned counsel for the parties may utilize a printout of the order available in the High Court's website, at par with certified copy, subject to attestation by the concerned Advocate, in the manner prescribed vide Court's Page 1 of 2 // 2 // Notice No.4587, dated 25th March, 2020 as modified by Court's Notice No.4798, dated 15th April, 2021.
( S. K.Mishra) Judge ( Savitri Ratho ) Judge BJ Page 2 of 2