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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Rajasthan - Subsection

Section 85(1)(f) in The Jaipur Development Authority Act, 1982

(f)ascertaining whether any land is being or has been developed in contravention of any plan or without the permission or in contravention of any condition subject to which such permission has been granted under this Act; or