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State of Assam - Section

Section 131 in Assam Excise Rules, 1945

131. Contractor bound by all rules and special orders.

- Contractors shall be bound by all additional general rules for the management of warehouses or for the issue of spirits therefrom which may already be in force or which may hereafter be prescribed under the Act or under any law that may hereafter be enacted and by all special orders issued by the Excise Commissioner with regard to individual warehouses, and shall cause all persons employed by them in the issue, etc. of spirits to obey all such rules and orders.