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State of Manipur - Section

Section 27 in Manipur Societies Registration Act, 1989

27. Inspection of documents and grant of certified copies thereof.

- Any person may inspect any documents field with the Registrar under this Act on payment of fee of two rupees for every inspection; and any person may obtain copy or extract of any document or any part of any document, certified by the Registrar, on payment of such fee as may be prescribed, Such certified copy shall be admissible as evidence of the matters therein contained in all legal proceedings.