Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 74 in Rajasthan Public Trust Act, 1959 74. Indemnity From Suits And Proceedings. - No suit, prosecution or other proceeding shall be instituted against the State Government or any officer or authority in respect, of anything in good faith done or purporting to be done under this Act.
