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[Cites 0, Cited by 0] [Section 267(2)] [Section 267] [Entire Act]

State of Uttar Pradesh - Subsection

Section 267(2)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)erect any building for any purpose whatsoever on any part of such area as shall be demarcated by the Municipal Commissioner near any lake, tank, well, reservoir or river from which a supply of water is derived for a Corporation waterworks;