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[Cites 0, Cited by 0] [Section 138(2)] [Section 138] [Entire Act]

State of West Bengal - Subsection

Section 138(2)(r) in West Bengal Town and Country (Planning and Development) Act, 1979

(r)the manner and the constitution of provident funds for the whole time paid members and officers and other employees of Planning and Development Authorities and the conditions subject to which such funds may be constituted;