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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(b) in The Burdwan University (Temporary Supersession) Act, 1978.

(b)"the Council" means the Burdwan University Council referred to in clause (ft) of section 4 of this Act;