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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(5) in Telangana Devadasis (Prohibition of Dedication) Rules, 2016

5.2Punishment:For other persons: Upto 3 years (not less than 2 years) imprisonment with fine of Rs.2000/- to Rs.3,000/-For Parent/Guardian/Relative of Woman: upto 5 years (not less than 2 years) imprisonment with fine of Rs.3,000/- to Rs.5,000/-