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[Cites 0, Cited by 0] [Section 128(1)] [Section 128] [Entire Act]

Greater Bengaluru City Corporation -

Section 128(1)(i) in Bangalore Water Supply and Sewerage Act, 1964

(i)sections 171, 172, 173, 174, 175, 176, 177, 178, 179, 180, 181 and 182 shall be omitted;