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Supreme Court - Daily Orders

The State Of Haryana And Ors. vs M/S Bestech India Pvt Ltd on 12 September, 2018

     ITEM NO.35                               REGISTRAR COURT. 1                    SECTION IV-B

                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Petition(s) for Special Leave to Appeal (C)                        No(s).      14324/2017

     THE STATE OF HARYANA AND ORS. & ORS.                                      Petitioner(s)

                                                         VERSUS

     M/S BESTECH INDIA PVT LTD                                                 Respondent(s)



     Date : 12-09-2018 This petition was called on for hearing today.



     For Petitioner(s)
                                          Mr. Vishwa Pal Singh, AOR

     For Respondent(s)
                                          Ms. Mayuri Raghuvanshi, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent no.1 is granted four weeks time as last opportunity for filing counter affidavit.

Name of respondent no.2 has been struck off vide order dt.12.3.2018.

Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether counter affidavit is filed or not as further opportunity to file counter affidavit stands declined. Signature Not Verified

KAPIL MEHTA Digitally signed by VINOD KUMAR TIWARI Date: 2018.09.15 12:45:03 IST Reason: Registrar 12.09.2018 hj