Supreme Court - Daily Orders
The State Of Haryana And Ors. vs M/S Bestech India Pvt Ltd on 12 September, 2018
ITEM NO.35 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 14324/2017
THE STATE OF HARYANA AND ORS. & ORS. Petitioner(s)
VERSUS
M/S BESTECH INDIA PVT LTD Respondent(s)
Date : 12-09-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr. Vishwa Pal Singh, AOR
For Respondent(s)
Ms. Mayuri Raghuvanshi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent no.1 is granted four weeks time as last opportunity for filing counter affidavit.
Name of respondent no.2 has been struck off vide order dt.12.3.2018.
Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether counter affidavit is filed or not as further opportunity to file counter affidavit stands declined. Signature Not Verified
KAPIL MEHTA Digitally signed by VINOD KUMAR TIWARI Date: 2018.09.15 12:45:03 IST Reason: Registrar 12.09.2018 hj