Section 34 in The Unit Trust Of India (Transfer Of Undertaking And Repeal) Act, 2002

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Section 34 in The Unit Trust Of India (Transfer Of Undertaking And Repeal) Act, 2002

34. The UTI-Mahila Unit Scheme (MUS) published on June 16, 2001, in the Gazette of India, Part III, Section 4, vide No. UT/DBDM/R/SPD-68-A/20002001 dated the 11thMay, 2001.