Himachal Pradesh High Court
M/S Kundlas Loh Udyog vs . Hpsebl & Others on 2 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
M/s Kundlas Loh Udyog Vs. HPSEBL & Others .
CWP No. 1018 of 2022 02.05.2022 Present: Mr. Sharwan Dogra, Senior Advocate with Mr. Manik Sethi & Mr. Tejasvi Dogra, Advocates for the petitioner. Mr. Vikrant Thakur, Advocate for respondent No.1.
Mr. Shiv Pal Manahas, Vinod Thakur, Addl.
A.G. with Mr. Bhupender Thakur & Yudhvir Singh Thakur, Dy. A.G., for respondents r No.2.
Learned counsel for respondent No.1, seeks a week's time to take decision in terms of the previous order.
Granted. List on 9th May, 2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge May 02, 2022 (ps) ::: Downloaded on - 04/05/2022 20:05:21 :::CIS