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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(1)(i) in The Rajasthan Molasses Rules, 1985

(i)without the sanction of the District Excise Officer when the losses or dryages exceed, 1 per cent, but do not exceed 2 per cent and,