Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 207] [Entire Act] State of Assam - Subsection Section 207(1) in Assam Excise Rules, 1945 (1)The District Collector and Sub-divisional Officer, as the case may be, will call for tenders for any shop or class of shops in the area falling within their respective jurisdiction in the prescribed form.
