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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Meghalaya - Subsection

Section 11(2) in The Meghalaya School Education Act, 1981

(2)The managing committee of every aided school shall deposit its shares towards pay and allowances and other prescribed benefits with the prescribed authority in such manner within such time as may be prescribed, and the prescribed authority shall disburse, or cause to be disbursed, within the first week of every moth, the salaries and allowances to the employees of the aided schools.